BAL KRISHNA BANSAL Vs. STATE OF U P

JUDGEMENT

(1.) Heard Shri A. S. Rai, learned Counsel appearing for the Petitioner, on the question of admission and stay.

(2.) By this petition, the Petitioner challenges the orders of his transfer dated 22.2.1995 (Annexure 13). 18.5.1995 and 6.6.1995 (Annexure 14) passed by Respondent Nos. 7, 2 and 3 respectively transferring him from Primary Health Centre, Pinahat, Agra to Mainpuri under the Chief Medical Officer, Mainpuri.

(3.) It is not disputed that the Petitioner is posted at Primary Health Centre. Pinahat, District Agra since March, 1989 where he was posted earlier also in the same capacity.