(1.) HEARD Sri Shekhar Srivastava for the Revenue and Sri Rajesh Kumar for the assessee, on the question of admission.
(2.) THIS is an application under Section 27(3) of the Wealth-tax Act, 1957.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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