PRATHVI RAJ SINGH Vs. STATE OF U.P

JUDGEMENT

(1.) Heard Mr. Dilip Singh Yadav, the learned counsel for applicants and the learned A.G.A. for State-opposite party-1. Even though, the name of Mr. Suresh Chandra Dwivedi is duly published in the cause list as counsel for opposite party-3 Bajrang Dayal but neither he nor any one on his behalf appeared to oppose these applications, even in revised call.

(2.) It is apposite to mention here that subsequent to the order dtd. 10/2/2025 passed by this Court, notice has been served upon the learned counsel representing opposite party-3. The same was taken on record.

(3.) Perused the record.