LAWS(ALL)-2025-4-83

RAMA KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LKO.

Decided On April 17, 2025
RAMA KANT Appellant
V/S
Deputy Director Of Consolidation, Lko. Respondents

JUDGEMENT

(1.) Heard Shri Ravindra Kumar Singh, learned counsel for the petitioner, Sri Hemant Kumar Pandey, learned counsel for the State/opposite party No.1 and perused the record.

(2.) Issuance of notice to opposite party No.2 is hereby dispensed By means of the present petition, petitioner has sought the following main relief:

(3.) Contained as annexure no 1 to this writ petition.