LAWS(ALL)-2025-8-14

SAURABH Vs. STATE OF U.P.

Decided On August 22, 2025
SAURABH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Vinod Singh, the learned counsel for applicants, the learned A.G.A. for State/opposite party-1 and Mr. Pankaj Kumar Singh, Advocate, holding brief of Mr. Vikas Srivastava, the learned counsel representing first informant/opposite party-2.

(2.) Perused the record.

(3.) Applicants- Saurabh And 2 Others, who are named as well as charge sheeted accused and facing trial before Court below, have approached this Court by means of present application under Sec. 482 Cr.P.C. with the following prayer: