(1.) Heard learned counsel for the petitioner and learned Standing Counsel for the respondent-State.
(2.) The present writ petition has been filed with the following prayers :
(3.) On 23/4/2024 this Court has passed the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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