VISHWANATH UMAR VAISYA Vs. ADDITIONAL COMMISSIONER ALLAHABAD

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri G.C. Sinha, learned counsel for the petitioners and learned Standing Counsel for the State-respondent.

(3.) Learned counsel for the petitioners has informed to Sri Sampurnanand, learned counsel for the respondent, who is representing Nagar Palika, Pratapgarh, who has received the notice, but is not present.