RAY SINGH Vs. CHIEF SECRETARY

JUDGEMENT

(1.) Heard Sri Babu Ram Yadav, learned counsel for the petitioner and Sri Anoop Kumar, learned Additional Chief Standing Counsel, who appears for State-respondents.

(2.) The case of the writ petitioner is that the writ petitioenr was posted as Senior Assistant, E.H.R.M.S., Community Health Centre , Babhanjot, District Gonda and his wife posted as Assistant Teacher in District Etah which is 450 Kms.

(3.) Prayer in the present petition is for a direction to the to the third respondent, Director (Administration) Medical and Health, Services, U.P. Swasthya Bhawan, Lucknow to consider his claim for transfer from Gonda to Etah.