LAWS(ALL)-2025-4-105

AMARJEET PANDEY Vs. STATE OF U. P.

Decided On April 03, 2025
Amarjeet Pandey Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Affidavit of compliance filed by learned A.G.A. today, is taken on record.

(3.) As informed by learned A.G.A., notice to the informant has been served on 4/11/2024.