LAWS(ALL)-2025-1-109

NAND KISHOR SHUKLA Vs. TATE OF U. P.

Decided On January 23, 2025
Nand Kishor Shukla Appellant
V/S
Tate Of U. P. Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioner, Shri Pankaj Patel, learned Standing counsel appearing on behalf of respondent No.1 and Shri Rishabh Tripathi, learned counsel appearing on behalf of respondents No.2 to 4.

(2.) With the consent of learned counsels appearing for the contesting parties, the writ petition is finally being decided.

(3.) The instant petition has been filed praying for the following main relief(s):