LAWS(ALL)-2025-1-60

SHAHID HUSSAIN Vs. BOARD OF REVENUE

Decided On January 03, 2025
SHAHID HUSSAIN Appellant
V/S
BOARD OF REVENUE Respondents

JUDGEMENT

(1.) Heard Sri Arvind Srivastava, learned counsel for petitioner/review applicant and Sri N.C. Rajvanshi, learned Senior Advocate assisted by Sri Ram Pandey, Advocate for contesting respondents.

(2.) This is a review application to review a judgment dtd. 22/11/2024 passed by this Court.

(3.) The discussion, analysis and conclusion of judgment under review are quoted below :-