LAWS(ALL)-2025-6-10

VIJAY KUMAR Vs. STATE OF U.P.

Decided On June 30, 2025
VIJAY KUMAR Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Dhirendra Pratap Singh, the learned counsel for applicant and the learned A.G.A. for State

(2.) Perused the record.

(3.) Supplementary affidavit filed by the learned counsel for applicant in Court today is taken on record.