LAWS(ALL)-2025-2-173

BANTI Vs. STATE OF U. P.

Decided On February 11, 2025
BANTI Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Learned A.G.A. has informed that notice to the informant has been served on 19/12/2024.

(3.) Heard Sri Prashant Sharma, learned counsel for the applicant as well as Sri Deepak Kumar Singh, learned A.G.A. for the State and perused the record.