LAWS(ALL)-2025-11-40

TARAWATI Vs. STATE OF U.P.

Decided On November 10, 2025
TARAWATI Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Shri Manish Singh, Shri Bajrangi Lal Mishra and Shri S.P. Singh Somvanshi, learned counsel appearing for the petitioners and Shri Hemant Kumar Pandey, learned State Counsel.

(2.) Before proceeding further in the matter, it would be apt to indicate the following facts:-

(3.) In all the petitions, indicated above, the order dtd. 13/1/1994 passed by the Consolidation Officer, Malihabad, Lucknow (in short 'C.O.'), the order dtd. 7/6/2003 passed by the Settlement Officer of Consolidation (in short 'S.O.C.') and the order dtd. 25/2/2005 passed by the Deputy Director of Consolidation, Lucknow (in short 'D.D.C.') have been challenged. Therefore, all the petitions are being decided by this order.