JILEDAR Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) Vakalatnama filed on behalf of respondent No. 5 is taken on record.

(2.) Heard Mr. V.K. Singh, learned Senior Counsel assisted by Mr. Shivam Yadav, learned counsel for the petitioner, Mr. Rajesh Yadav as well as Ms. Ruchi Mishra, learned counsels for respondent Nos. 4 and 5, Mr. Bhupendra Kumar Tripathi, learned counsel for respondent Gaon Sabha and learned Standing Counsel for the State respondents.

(3.) With the consent of learned counsel for the parties, the instant petition is being heard finally without inviting counter affidavit.