LAWS(ALL)-2025-9-136

RACHANA DEVI Vs. STATE OF U.P.

Decided On September 08, 2025
Rachana Devi Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Supplementary affidavit filed by revisionists is taken on record.

(2.) Heard Sri Manoj Kumar Patel, learned counsel for the revisionists, Sri Anand Pati Tiwari, learned counsel for O.P. No.2 and Sri Kunwar Tejendra Bahadur, learned AGA for the State.

(3.) By way of instant revision following prayer has been made:-