LAWS(ALL)-2025-2-27

HOOBLAL YADAV Vs. STATE OF U.P.

Decided On February 19, 2025
Hooblal Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Sri Vikas Mishra, learned counsel for the applicants and Sri Pushpraj, learned A.G.A. for the State and perused the material on record.