LAWS(ALL)-2025-11-52

UNION OF INDIA Vs. VIJAY KUMAR PANDEY

Decided On November 18, 2025
UNION OF INDIA Appellant
V/S
VIJAY KUMAR PANDEY Respondents

JUDGEMENT

(1.) Heard Shri S.B. Pandey, learned Senior Advocate and D.S.G.I. assisted by Shri Anand Dwivedi, learned Counsel for the appellants and Shri Durgesh Mishra, learned Counsel for the respondent.

(2.) This special appeal has been filed by the Union of India challenging the judgement and order dtd. 21/8/2024 passed by learned Single Judge in Writ -A No.22248 of 2021 (Vijay Kumar Pandey Vs. Union of India and others ) by which the writ petition filed by the respondent petitioner has been allowed.

(3.) In the writ petition, the petitioner sought the following reliefs :-