STATE OF UTTAR PRADESH Vs. DISTT.JUDGE BARABANKI

JUDGEMENT

(1.) Heard Sri Hemant Pandey, learned Standing Counsel for the State-respondents. None appears for the private respondents despite the name of Sri Alok Singh Chauhan and Sri M.P. Yadav, learned counsel, has been printed in the additional cause list.

(2.) It will be worthwhile to recall that the matter was taken up on 13/11/2025 and on the said date as well, none appeared for the private respondents.

(3.) The Court had heard the learned counsel for the State-petitioner and also posted the matter for today.