REGENT COMPUTRONICS PVT. LTD.

DEVESH SINGH Appellant

V/S

STATE OF UTTAR PRADESH Respondents

Referred Judgements :-

AVADHESH KUMAR AND OTHERS V. DISTRICT MAGISTRATE,LKO AND OTHERS [REFERRED TO]
MOHAMMAD ALTAF MANSOOR V. SUBDIVISIONAL MAGISTRATE,BARABANKI AND OTHERS [REFERRED TO]
BHUPENDRA SINGH V. SDO,PRATAPGARH AND OTHERS [REFERRED TO]
MOHD. AMEEN VS. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH/SHRAWASTI [REFERRED TO]
ANAND PRAKASH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel for the petitioner, learned Standing Counsel for the Staterespondents and Shri P. V. Chaudhary, learned counsel appearing for the respondent No. 4.

(2.) By means of the instant petition, the petitioner prays for the following reliefs:-

(3.) The Court on 20/2/2025 had passed the following order which reads as under:-

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DEVESH SINGH Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

JUDGEMENT

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