JAYDEVI Vs. D.D.C., LAKHIMPUR KHERI

Referred Judgements :-

DR. A.N. SRIVASTAVA VS. DDC [REFERRED TO]
BECHAN SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS [REFERRED TO]
ASBARAN V. DEPUTY DIRECTOR OF CONSOLIDATION,GONDA [REFERRED TO]
SAMAI LAL VS. DEPUTY DIRECTOR OF CONSOLIDATION,PRATAPGARH AND OTHERS [REFERRED TO]
DOODH NATH VS. DDC AND OTHERS [REFERRED TO]
SMT. ANAR KALI AND OTHERS VS. DEPUTY DIRECTORY OF CONSOLIDATION AND OTHERS [REFERRED TO]
MUKUT NATHI VS. THE DEPUTY DIRECTOR OF CONSOLIDATION,GORAKHPUR [REFERRED TO]
RAMADHAR SINGH VS. DEPURTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
HANSRAJ VS. MEWALAL AND OTHERS [REFERRED TO]
SMT. SHIVRAJI AND OTHERS VS. DY. DIRECTOR OF CONSOLIDATION,ALLAHABAD AND OTHERS [REFERRED TO]
RAISA BEGUM VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
SANJAY VS. DY DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAM PRASAD VS. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD [REFERRED TO]
RAM BADAN VS. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND ORS. [REFERRED TO]