LAWS(ALL)-2025-4-124

ARUN KUMAR MISHRA Vs. STATE OF U. P.

Decided On April 09, 2025
ARUN KUMAR MISHRA Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Anup Triwedi, learned Senior Advocate assisted by Sri Nitin Chandra Mishra, learned counsel for the applicant and Sri Devendra Singh, learned counsel for the informant as well as Sri Sunil Kumar, learned A.G.A. for the State and perused the record.

(3.) Applicant seeks bail in Case No.3227/IX/24 (State vs. Arun Kumar Mishra), arising out of Case Crime No.0035 of 2024, under Ss. 323, 376, 420, 504, 506 I.P.C. Police Station- Mahila Thana, District- Banda, during the pendency of trial.