(1.) This is a writ petition under Article 226 of the Constitution of India, wherein the writ petitioner has made the following prayers :
(2.) The factual matrix of the present writ petition is delineated below :
(3.) Learned counsel appearing on behalf of the petitioner has made the following submissions :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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