LAWS(ALL)-2025-7-76

AKASH PANDEY Vs. STATE OF U.P.

Decided On July 24, 2025
Akash Pandey Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Supplementary affidavit filed by learned counsel for the applicant is taken on record.

(3.) Heard Sri Saroj Kumar Dubey, learned counsel for the applicant and Sri Deepak Dubey, learned counsel for the informant as well as Sri Pranshu Kumar, learned A.G.A. for the State and perused the record.