ASHOK KUMAR SINGH Vs. COMMISSIONER CONSOLIDATION

JUDGEMENT

(1.) Heard Shri Rajesh Kumar Pathak, learned counsel for the petitioner, Shri Hemant Kumar Pandey, learned Standing Counsel for the State/opposite parties and perused the record.

(2.) The instant petition has been preferred seeking following main relief :

(3.) Considered the submissions of learned counsel for the parties and following facts :-