REGENT COMPUTRONICS PVT. LTD.

RAM ABHILAKH Appellant

V/S

DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR Respondents

Referred Judgements :-

H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
SHASHI KUMAR BANERJEE VS. SUBODH KUMAR BANERJEE [REFERRED TO]
P P K GOPALAN NAMBIAR VS. P P K BALAKRISHNAN NAMBIAR [REFERRED TO]
RABINDRA NATH MUKHERJEE VS. PANCHANAN BANERJEE [REFERRED TO]
HARMES VS. HINKSON [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [REFERRED TO]

JUDGEMENT

(1.) Rejoinder affidavit filed today is taken on record.

(2.) Heard Shri Om Prakash Pandey, learned counsel for the petitioner, Shri Hemant Kumar Pandey, learned State Counsel, Shri Satya Prakash Mishra, Advocate along with Shri Jay Prakash, Advocate, who appeared for private respondents and perused the material available on record.

(3.) The petitioner has approached this Court by means of the present petition seeking following main relief(s):

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RAM ABHILAKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR

Referred Judgements :-

JUDGEMENT

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