SANTOSH Vs. URMILA JAIN

Referred Judgements :-

REGIONAL MANAGER,REGION II,STATE BANK OF INDIA,ZONAL OFFICE,GARH ROAD,MEERUT AND OTHERS VS. PRADEEP GOEL [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION VS. DILBAHAR SINGH [REFERRED TO]
SRIRAM HOUSING FINANCE AND INVESTMENT INDIA LIMITED VS. OMESHA MISHRA MEMORIAL CHARITABLE TRUST [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
STATE OF GUJARAT VS. VAKHATSINGHJI VAJESINGHJI VAGHELA DEAD HIS LEGAL REPRESENTATIVES [REFERRED TO]
SILVERLINE FORUM PVT LIMITED VS. RAJIV TRUST [REFERRED TO]
SURESH CHAND JAIN VS. IIIRD ADDL DISTRICT JUDGE MATHURA [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
USHA SINHA VS. DINA RAM [REFERRED TO]
M M T C LIMITED VS. COMMISSIONER OF COMMERCIAL TAX [REFERRED TO]
RADHEY SHYAM VS. CHHABI NATH [REFERRED TO]
STATE OF WEST BENGAL VS. SAMAR KUMAR SARKAR [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]