LAWS(ALL)-2025-2-207

AKASH Vs. STATE OF U. P.

Decided On February 11, 2025
AKASH Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Supplementary affidavit filed today is taken on record.

(2.) Heard Sri Abhishek Tiwari, learned counsel for the applicant as well as learned AGA and Sri Mahendra Pandey holding brief of Sri Bhuvnesh Kumar Singh for the opposite party No. 2.

(3.) This Court on 15/9/2023 proceeded to pass the following order.-