LAWS(ALL)-2025-4-190

DEEP SINGH Vs. CONSOLIDATION COMMISSIONER, LKO.

Decided On April 02, 2025
DEEP SINGH Appellant
V/S
Consolidation Commissioner, Lko. Respondents

JUDGEMENT

(1.) Heard Shri Amit Kumar Singh, Advocate holding brief of Shri Rajendra Pratap Singh, learned counsel for the petitioner, Shri Hemant Kumar Pandey, learned Standing Counsel for the State/opposite party Nos. 1 and 2 as well as Shri Pankaj Gupta, learned counsel for opposite party No. 9/Gaon Sabha and perused the record.

(2.) The present petition has been preferred seeking following main reliefs:-

(3.) The reason (s) for seeking transfer of the case in issue has been indicated in paragraphs 8 to 13 of the writ petition. Paragraphs 8 to 13 of the writ petition seeking transfer of the case are quoted hereunder for ready reference:-