LAWS(ALL)-2025-11-130

ABDUL HAFEEZ Vs. STATE OF UTTAR PRADESH

Decided On November 12, 2025
ABDUL HAFEEZ Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) Instruction dtd. 29/9/2025 sent by Sub- Divisional Magistrate, Sambhal, is taken on record.

(2.) Heard Mr. Ali Hasan, learned counsel for the petitioner, Mr. Rajesh Kumar Tiwari, learned Standing Counsel for the State-respondents, Mr. Punit Kumar Gupta, learned counsel for respondent No. 4 and Mr. Arun Kumar Pandey, learned counsel for respondent No. 5-Gaon Sabha.

(3.) The instant P.I.L. has been filed for the following relief :