IQBAL AHMAD KHAN Vs. BOARD OF REVENUE

Referred Judgements :-

SURAJ BHAN AND OTHERS VS. FINANCIAL COMMISSIONER AND OTHERS [REFERRED TO]
MUNICIPAL CORPORATION,AURANGABAD THROUGH ITS COMMISSIONER VS. STATE OF MAHARASHTRA AND ANOTHER [REFERRED TO]
T.RAVI AND ANOTHER VS. B.CHINNA NARASIMHA AND OTHERS ETC. [REFERRED TO]
AJIT KAUR @ SURJIT KAUR VS. DARSHAN SINGH (DEAD) THROUGH LRS.AND OTHERS [REFERRED TO]
CORPORATION OF THE CITY OF BANGALORE VS. M PAPAIAH [REFERRED TO]
GURU AMARJIT SINGH VS. RATTAN CHAND [REFERRED TO]
SAWARNI VS. INDER KAUR [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KESHAV RAM [REFERRED TO]
SUMAN VERMA VS. UNION OF INDIA [REFERRED TO]
FAQRUDDIN DEAD VS. TAJUDDIN DEAD [REFERRED TO]
NARASAMMA VS. STATE OF KARNATAKA [REFERRED TO]
LAL BACHAN VS. BOARD OF REVENUE U P LUCKNOW [REFERRED TO]
MOHD SHAFIQUE VS. KHATOON BEGUM [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]
BHIMABAI MAHADEO KAMBEKAR VS. ARTHUR IMPORT AND EXPORT COMPANY [REFERRED TO]
PRAHLAD PRADHAN VS. SONU KUMHAR [REFERRED TO]
JITENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]