NARENDRA Vs. STATE OF U. P.

JUDGEMENT

(1.) Sri Anshuman Singh, learned Advocate has filed his memo of appearance on behalf of the opposite party No. 2, which is taken on record. Office to proceed accordingly.

(2.) Office is directed to print the name of Sri Anshuman Singh,, Advocate as learned counsel for the opposite party No. 2, whenever the case is listed next.

(3.) Heard learned counsel for the applicant, learned counsel for the opposite party No. 2, learned AGA and perused the record.