LAWS(ALL)-2025-2-212

DEVESH PANDEY Vs. STATE OF U. P.

Decided On February 06, 2025
Devesh Pandey Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Short counter affidavit filed by Sri Rajesh Kumar Awasthi, Advocate on behalf of the the victim/complainant/opposite party No. 2 in the Court today is taken on record.

(2.) Heard learned counsel for the applicants, learned AGA for the State and learned counsel for the victim/complainant/opposite party No. 2.

(3.) Instant application has been filed by the applicants seeking following main relief:-