SAURABH MEENA Vs. STATE OF U.P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Sushil Shukla, learned counsel for the applicant and Sri Raj Kumar Pandey, Advocate holding brief of Sri Ganga Bhushan Mishra, learned counsel for the informant as well as Sri Deepak Kumar Singh, learned A.G.A. for the State and perused the record.

(3.) Applicant seeks bail in Case Crime No.308 of 2024, under Ss. 323, 313, 376 and 306 I.P.C., Police Station Sector-39, District Gautam Buddh Nagar, during the pendency of trial.