LAWS(ALL)-2025-2-175

SUMAN DEVI Vs. STATE OF U. P.

Decided On February 11, 2025
SUMAN DEVI Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Supplementary affidavit filed by learned counsel for the applicant is taken on record.

(3.) Learned A.G.A. has informed that notice to the informant has been served on 5/12/2024.