KAILASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR

Referred Judgements :-

HENRY J.B. KENDALL V. PETER HAMILTON [REFERRED TO]
MANBHAWATI DEVI V. DEPUTY DIRECTOR,CONSOLIDATION [REFERRED TO]
BIHARI V. STATE,DECIDED BY THE DIVISION BENCH [REFERRED TO]
MST. MAHRI V. DEPUTY DIRECTOR,CONSOLIDATION [REFERRED TO]
BAIJ NATH SINGH V. DEPUTY DIRECTOR,CONSOLIDATION [REFERRED TO]
MIR-CHI V. DEPUTY DIRECTOR,CONSOLIDATION [REFERRED TO]
SHANTI PRAKASH GUPTA VS. DDC [REFERRED TO]
KARAN SINGH VS. DDC [REFERRED TO]
RANJEET AND OTHERS VS. DY. DIRECTOR OF CONSOLIDATION BALLIA [REFERRED TO]
BABU LAL VS. DDC [REFERRED TO]
DEENA NATH AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
GAYA DIN (D) THROUGH L.RS. AND OTHERS VS. HANUMAN PRASAD (D) THROUGH L.RS. [REFERRED TO]
RAM DULAR V. DDC [REFERRED TO]
BASHIR AHMAD VS. DDC [REFERRED TO]
RAMAKANT SINGH V. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
SHER SINGH VS. JOINT DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAMDULAR VS. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR [REFERRED TO]
PREETAM SINGH DEAD VS. ASSTT DIRECTOR OF CONSOLIDATION [REFERRED TO]
RAM AVTAR VS. RAM DHANI [REFERRED TO]
ASHWINKUMAR K PATEL VS. UPENDERA J PATEL [REFERRED TO]
SHEO NAND VS. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD [REFERRED TO]
SESHMANI VS. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT BASTI U P [REFERRED TO]
DAVINDER PAL SEHGAL VS. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED [REFERRED TO]
GULJAR SINGH VS. DEPUTY DIRECTOR CONSOLIDATION [REFERRED TO]
BIHARI VS. STATE OF U P [REFERRED TO]
RAMAKANT SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION U P [REFERRED TO]
BASHIR AHMAD KHAN VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
BASHIR AHMAD KHAN VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
Sheikh Natthu and another VS. Deputy Director of Consolidation, Kanpur Camp, Hamirpur and another [REFERRED TO]
JAGDAMBA PRASAD VS. KRIPA SHANKAR [REFERRED TO]
BHAGWAT PRASAD VS. DEPUTY DIRECTOR CONSOLIDATION, MIRZAPUR AND OTHERS [REFERRED TO]
SITA RAM VS. DY. DIRECTOR OF CONSOLIDATION AND OTHERS [REFERRED TO]
CHHAKKU RAM AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS [REFERRED TO]