ANKIT VERMA Vs. STATE OF U. P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Amit Kumar Pandey, learned counsel for the applicant and Sri Deepak Kumar Singh, learned A.G.A. for the State and perused the record.

(3.) As informed by learned AGA, notice to the informant has been served on 10/12/2024 but none is present on behalf of the informant even in the revised call.