STATE OF U. P. Vs. PUSHPENDRA

Referred Judgements :-

SHEO SWARUP AND OTHERS V. EMPEROR [REFERRED TO]
TARA SINGH V. THE STATE [REFERRED TO]
SHAILENDRA PRATAP AND ANOTHER V. STATE OF U.P. [REFERRED TO]
SAMGHAJI HANIBA PATIL V. STATE OF KARNATAKA [REFERRED TO]
SURYAKANT DADASAHAB BITALE V. DILIP BAJRANJ KALE AND OTHERS [REFERRED TO]
MOHD. IMRAN KHAN VS. STATE OF NCT OF DELHI [REFERRED TO]
DURGACHARAN NAIK VS. STATE OF ORISSA [REFERRED TO]
LALAI ALIAS DINDOO VS. STATE OF UTTAR PRADESH [REFERRED TO]
CAETANO PIEDADE FERNANDES VS. UNION TERRITORY OF GOA DAMAN AND DIU PANAJI GOA [REFERRED TO]
STATE OF UTTAR PRADESH VS. M K ANTHONY [REFERRED TO]
TOTA SINGH VS. STATE OF PUNJAB [REFERRED TO]
AWADHESH VS. STATE OF MADHYA PRADESH [REFERRED TO]
PRITHI CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF MAHARASHTRA VS. MADHUKAR NARAYAN MARDIKAR [REFERRED TO]
TARA SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAGHUBIR SINGH [REFERRED TO]
NARAYANAMMA KUM STATE OF KARNATAKA VS. STATE OF KARNATAKA:MUNIYAPPA [REFERRED TO]
STATE OF PUNJAB VS. GURMITSINGH [REFERRED TO]
STATE OF PUNJAB VS. GURMITSINGH [REFERRED TO]
DHANNA KANHIYALAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAHAR SINGH DEAD [REFERRED TO]
SURESH N BHUSARE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMMI VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF RAJASTHAN VS. N K THE ACCUSED [REFERRED TO]
STATE OF RAJASTHAN VS. N K THE ACCUSED [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANGO RAM [REFERRED TO]
RAVINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ORISSA VS. THAKARA BESRA [REFERRED TO]
KARAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. RAMDEV SINGH [REFERRED TO]
DASTAGIR SAB VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF U P VS. PAPPU alias YUNUS [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PREM SINGH [REFERRED TO]
SATYAPAL VS. STATE OF HARYANA [REFERRED TO]
TAMEEZUDDIN ALIAS TAMMU VS. STATE OF NCT OF DELHI [REFERRED TO]
SATPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
NARENDER KUMAR VS. STATE NCT OF DELHI [REFERRED TO]
RAJESH PRASAD VS. STATE OF BIHAR [REFERRED TO]
H. D. SUNDARA VS. STATE OF KARNATAKA [REFERRED TO]
BABU SAHEBAGOUDA RUDRAGOUDAR VS. STATE OF KARNATAKA [REFERRED TO]