LAWS(ALL)-2025-11-71

SANEHI Vs. STATE OF U.P.

Decided On November 20, 2025
Sanehi Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Sri Nadeem Murtaza, learned counsel for the private opposite parties, has filed objection to the supplementary affidavit filed on behalf of the petitioner, which is taken on record.

(2.) Heard Sri Raj Kr. Singh Suryvanshi, learned counsel for the applicant and Sri Nadeem Murtaza, learned counsel for the private opposite parties, and perused the record.

(3.) By means of this application, the applicant has prayed for the following main prayer:-