ARTI SINGH Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri H.N.Singh, learned Senior Counsel assisted by Sri Vineet Kumar Singh, learned counsel for the petitioner in the leading writ petition and Sri Shailendra, learned Senior Counsel assisted by Sri Daya Shankar Singh, learned counsel for the petitioner and Sri Neeraj Shukla, learned counsel for the respondents in connected writ petition.

(2.) This appears to be a third round of litigation.

(3.) The facts of the present case are extracted from the judgement passed in the last round of litigation i.e. in Writ Petition No. 15407 of 2019 along with Writ Petition No.15709 of 2019, which was allowed by the judgment dtd. 26/11/2019: