MAHESH CHANDRA PATHAK Vs. STATE OF U. P.

JUDGEMENT

(1.) List revised.

(2.) Sri Hemant Kumar Patel, Advocate holding brief of Sri Ravi Shankar Tripathi, Advocate appears for the first informant and filed vakalatnama today in Court which is taken on record.

(3.) Heard Sri Tarun Pratap Singh, learned counsel for the applicant, Sri Ram Prakash Shukla, learned counsel for the State and perused the material on record.