RADHA MOHAN Vs. STATE OF U. P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Mukesh Kumar Pandey, learned counsel for the applicant, Sri Arun Kumar Mishra, learned A.G.A. for the State and perused the material placed on record.

(3.) Applicant seeks bail in Case Crime No. 652 of 2022, under Ss. 363, 366, 376 I.P.C. and Sec. 4(2) of POCSO Act, Police Station Dibiyapur, District Auraiya, during the pendency of trial.