(1.) This is the second bail application. By means of this bail application the applicant has prayed to be enlarged on bail in Case Crime No. 355 of 2023 at Police Station-Milak, District-Rampur under Ss. 302, 323, 307, 324, 325, 34 IPC and Sec. 4/25 Arms Act.
(2.) The applicant is in jail since 25/11/2023.
(3.) The first bail application of the applicant were rejected by this Court on 27/8/2024.