RANDHIR Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

KALEMA TUMBA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
STATE OF PUNJAB VS. MAKHAN CHAND [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. R.S.PAI AND ANOTHER [REFERRED TO]
DHARAMPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. PRATEEK SHUKLA [REFERRED TO]
MOHAMMED KHALID AND ANOTHER VS. STATE OF TELANGANA [REFERRED TO]
YUSUF @ ASIF VS. STATE [REFERRED TO]
STATE (GNCT OF DELHI) NARCOTICS CONTROL BUREAU VS. LOKESH CHADHA [REFERRED TO]
GUNWANTLAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA VS. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA [REFERRED TO]
BABU SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [REFERRED TO]
SATYA NARAIN MUSADI VS. STATE OF BIHAR [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
DURAND DIDIER VS. CHIEF SECRETARY UNION TERRITORY OF GOA [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PIRTHI CHAND [REFERRED TO]
UNION OF INDIA VS. RAM SAMUJH [REFERRED TO]
GURBAX SINGH VS. STATE OF HARYANA [REFERRED TO]
MADAN LAL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MEGH SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. SHIV SHANKER KESARI [REFERRED TO]
UNION OF INDIA VS. RATTAN MALLIK [REFERRED TO]
EASTERN COALFIELDS LTD VS. SANJAY TRANSPORT AGENCY [REFERRED TO]
DEHAL SINGH VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. MOHANLAL & ANR. [REFERRED TO]
STATE OF KERALA VS. RAJESH [REFERRED TO]
UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU, LUCKNOW VS. MD. NAWAZ KHAN [REFERRED TO]
TAJUDIN ALIAS ROHTASH VS. STATE OF HARYANA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. KAPIL WADHAWAN [REFERRED TO]