VIKRAM NAIYYAR Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri Sunil Kumar Tiwari, learned counsel appearing for the revisionist and learned Additional Government Advocate appearing for the State.

(2.) Name of Sri Satish Kumar Tyagi, learned counsel for Opposite Party No. 2 is printed in the cause list but he is not present before this Court.

(3.) It has also been informed that the High Court Bar Association, Allahabad has resolved to abstain from the Court work on 25/2/2025.