JAYPEE HOSPITAL Vs. STATE OF UP

Referred Judgements :-

NARESH KUMAR MANGALA VS. ANITA AGRAWAL AND OTHERS [REFERRED TO]
SRIKANT UPADHYAY AND OTHERS VS. STATE OF BIHAR AND ANOTHER [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION VS. STATE OF KERALA [REFERRED TO]
SAVITA GARG VS. DIRECTOR NATIONAL HEART INSTITUTE [REFERRED TO]
RAMACHANDRAN VS. UDHAYAKUMAR [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
RAMA CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
MITHABHAI PASHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF PUNJAB VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
RAM CHANDRA RAI VS. UNION OF INDIA [REFERRED TO]
PRABIR KUMAR CHATTERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRADEEP SHARMA [REFERRED TO]
SUSHILA AGGARWAL VS. STATE [REFERRED TO]
M/S NEEHARIKA INFRASTRUCTURE PRIVATE LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
SUPRIYA JAIN VS. STATE OF HARYANA [REFERRED TO]