AQUEEL AHMAD Vs. DEPUTY DIRECTOR CONSOLIDATION

JUDGEMENT

(1.) Heard learned counsel for the petitioners, Shri Hemant Kumar Pandey, learned Standing Counsel for the State-respondents and Shri Ankit Singh, Advocate and Shri Veer Raghav Chaubey, Advocate, who appeared for the respondent No. 3.

(2.) By means of the present petition, the petitioner has sought the following main relief(s) :

(3.) Brief facts of the case, as appears from record, are as under :