DEEPAK SINGH Vs. STATE OF U.P.

Referred Judgements :-

QUINN V. LEATHEM [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE CO. LTD. [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
HOME OFFICE V. DORSET YACHT CO. LTD. [REFERRED TO]
ENDERBY TOWN FOOTBALL CLUB LTD. VS. FOOTBALL ASSOCIATION LTD. [REFERRED TO]
DAWSON'S SETTLEMENT LLOYDS BANK LTD. V. DAWSON [REFERRED TO]
MANJEET SINGH VS. STATE OF HARYANA AND ORS. [REFERRED TO]
SHEPHERD HOMES LTD. V. SANDHAM (NO. 2) [REFERRED TO]
BRITISH RAILWAYS BOARD V. HERRINGTON [REFERRED TO]
BHAGWANT GENUJI GIRME VS. GANGABISAN RAMGOPAL [REFERRED TO]
K.S. PANDURANGA VS. STATE OF KARNATAKA [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
GHERULAL PARAKH VS. MAHADEODAS MAIYA [REFERRED TO]
K T M T M ABDUL KAYOOM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
K R DEB VS. COLLECTOR OF CENTRAL EXCISE SHILLONG [REFERRED TO]
STATE OF ASSAM VS. J N ROY BISWAS [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
MAHALAKSHMI OIL MILLS MAHALAKSHMI TRADERS RAMALINGESWARA OIL MILL JAVA KRISHNA OIL MILLS VS. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:STATE OF ANDHRA PRADESH [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
P RATHINAM NAGBHUSAN PATNAIK VS. UNION OF INDIA [REFERRED TO]
P KASILINGAM VS. P S G COLLEGE OF TECHNOLOGY [REFERRED TO]
STATE OF PUNJAB VS. KASHMIR SINGH [REFERRED TO]
RANJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. P THAYAGARAJAN [REFERRED TO]
UPADHYAY AND COMPANY VS. STATE OF UTTAR PRADESH [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B SATYANARAYAN RAO [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. K D PANDEY [REFERRED TO]
SHASHIKANT SINGH VS. TARKESHWAR SINGH [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
STATE OF MADHYA PRADESH VS. MANSINGH [REFERRED TO]
PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD VS. P KULOTHANGAN [REFERRED TO]
MUKESH K TRIPATHI VS. SENIOR DIVISIONAL MANAGER L I C [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
MOHD SHAFI VS. MOHD RAFIQ [REFERRED TO]
HAMDARD WAKF LABORATORIES VS. DEPUTY LABOUR COMMR [REFERRED TO]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [REFERRED TO]
PONDS INDIA LTD VS. COMMISSIONER OF TRADE TAX [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
SIDDHARAM SATLINGAPPA MHETRE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U P VS. NARESH [REFERRED TO]
KOLAPARTI VENKATAREDDI VS. KOLAPARTI PEDA VENKATACHALAM [REFERRED TO]
RATANCHAND HIRACHAND VS. ASKAR NAWAZ JUNG [REFERRED TO]
MAFIZUDDIN KHAN CHOUDHURY VS. HABIBUDDIN SHEIKH [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]
HIMACHAL PRADESH FINANCIAL CORPORATION VS. ANIL GARG AND OTHERS [REFERRED TO]
BRIJENDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
S. MOHAMMED ISPAHANI VS. YOGENDRA CHANDAK [REFERRED TO]
V RAVI KUMAR VS. STATE DISTRICT CRIME BRANCH [REFERRED TO]
RAJESH & ORS VS. STATE OF HARYANA [REFERRED TO]
LAKSHMAN SINGH VS. STATE OF BIHAR [REFERRED TO]
RADHESHYAM BHAGWANDAS SHAH @ LALA VAKIL VS. STATE OF GUJARAT [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [REFERRED TO]
BILKIS YAKUB RASOOL VS. UNION OF INDIA [REFERRED TO]