MITHUN Vs. STATE OF U. P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Ms. Gunjan Yadav, learned counsel for the applicant and Sri Rajendra Prasad Singh, learned State Law Officer and perused the record.

(3.) As informed by learned State Law Officer, notice to the informant has been served on 14/12/2024 but none is present on behalf of the informant even in the revised call.