SABHAPATI VERMA Vs. VED PRAKASH

Referred Judgements :-

GURO VS. ATMA SINGH [REFERRED TO]
SRI DEVI AND OTHERS VS. JAYARAJA SHETHY AND OTHERS [REFERRED TO]
BENGA BEHERA AND ANOTHER VS. BRAJA KISHORE NANDA AND OTHERS [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
DHIRJLAL GIRDHARIAL VS. COMMR OF INCOME TAX BOMBAY [REFERRED TO]
DHANNULAL AND ORS. VS. GANESHRAM AND ORS. [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. DEPUTY DIRECTOR OF EDUCATION VTH REGION [REFERRED TO]
DAYA SHANKER SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
(SMT.) SAVITRI AND OTHERS VS. SURENDRA MOHAN MOHANA [REFERRED TO]
JHURI SINGH VS. RAM KUMAR SINGH [REFERRED TO]
RAM ADHAR VS. BAIJ NATH [REFERRED TO]
SAVITRI BAI VS. SAVITRI BAI [REFERRED TO]
RATNAGIRI NAGAR PARISHAD VS. GANGARAM NARAYAN AMBEKAR [REFERRED TO]
STATE OF HARYANA VS. HARNAM SINGH [REFERRED TO]
MOINUDDIN VS. KANTI AND OTHERS [REFERRED TO]
MADHUSUDAN DAS VS. NARAYANIBAI [REFERRED TO]
FAGGAN VS. BHAGWAN SAHAY [REFERRED TO]
GURAN DITTA AND ANR. VS. T. RAM DITTA [REFERRED TO]
CHUNILAL V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
HAFZAT HUSSAIN S O MUBARAK HUSSAIN VS. ABDUL MAJEED S O WALI MOHAMMAD SHEIKH BALLAN [REFERRED TO]
W.C. MACDONALD V. FRED LATIMER [REFERRED TO]
SARJU PERSHAD RAMDEO SAHU VS. JWALESHWARI PRATAP NARAIN SINGH [REFERRED TO]
VEERAYEE AMMAL VS. SEENI AMMAL [REFERRED TO]